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WPSS/354/2023
2023 Latest Caselaw 581 UK

Citation : 2023 Latest Caselaw 581 UK
Judgement Date : 2 March, 2023

Uttarakhand High Court
WPSS/354/2023 on 2 March, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No. 354 of 2023

                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Harendra Belwal, learned counsel for the petitioner.

Mr. P.C.Bisht, learned Deputy Advocate General for the State.

Learned counsel for the petitioner cites some judgments in favour of the petitioner. However, since he does not possess at present the said judgments, he seeks some time.

List this writ petition on 15.03.2023.

(Manoj K.Tiwari, J.) 02.03.2023 Kaushal

 
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