SPA/369/2022
2023 Latest Caselaw 1644 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      13.06.2023                        Review Appln. MCC No. 04 of 2023
                                        In
                                        SPA No. 369 of 2022

                                        Hon'ble Vipin Sanghi, C.J.
                                        Hon'ble Rakesh Thapliyal, J.

1. Mr. Shobhit Saharia, learned counsel for the appellant / review applicant.

2. Mr. Sandeep Tiwari, learned counsel for respondent No. 1.

3. Mr. K.N. Joshi, learned Deputy Advocate General for the State.

4. We have heard Mr. Saharia, learned counsel for the appellant / review applicant.

5. We see no reason to review our judgment.

6. The review application (MCC No. 04 of 2023) is, accordingly, dismissed.

                                               (Rakesh Thapliyal, J.)       (Vipin Sanghi, C.J.)
                                                     13.06.2023                     13.06.2023
                                        Negi