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WPMS/1288/2023
2023 Latest Caselaw 1614 UK

Citation : 2023 Latest Caselaw 1614 UK
Judgement Date : 9 June, 2023

Uttarakhand High Court
WPMS/1288/2023 on 9 June, 2023
                     Office Notes,
                    reports, orders
SL.                 or proceedings
         Date                                              COURT'S OR JUDGES'S ORDERS
No                 or directions and
                   Registrar's order
                    with Signatures
      09.06.2023                       WPMS No. 1288 of 2023
                                       Hon'ble Rakesh Thapliyal, J.

1. Mr. Piyush Garg, learned counsel for the petitioner.

2. Mr. Siddharth Singh, learned counsel the respondent.

3. Heard the arguments of both the parties at

length.

4. Judgment reserved.

(Rakesh Thapliyal, J)

09.06.2023 Rathour

 
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