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CRLA/400/2022
2023 Latest Caselaw 1792 UK

Citation : 2023 Latest Caselaw 1792 UK
Judgement Date : 5 July, 2023

Uttarakhand High Court
CRLA/400/2022 on 5 July, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                   CRLA No.400 of 2022
                                   Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. Arun Pratap Sah, learned counsel for the appellant.

2. Mr. J.S. Virk, learned Deputy Advocate General with Mr. Pankaj Joshi, learned Brief Holder for the State.

3. Mr. Rajat Mittal, learned counsel for respondent no.2.

4. Argument heard.

5. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 05.07.2023

SK

 
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