WPMS/259/2023
2023 Latest Caselaw 314 UK

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                                  WPMS No.259 of 2023
                                  Hon'ble Ravindra Maithani, J.

Mr. Tapan Singh, Advocate for the petitioner.

Let the petitioner file judgment and decree against which execution was proceeded, in which application under Section 47 CPC of the petitioner was rejected.

List this matter on 16.02.2023.

(Ravindra Maithani, J.) Vacation Judge 24.01.2023

AK