WPSS/2336/2022
2023 Latest Caselaw 249 UK

       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL

        THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI

               WRIT PETITION (S/S) NO. 2336 OF 2022

                             12th JANUARY, 2023

Between:

Arvind Kumar                                ......          Petitioner

and

State of Uttarakhand & others               ......         Respondents



Counsel for the petitioner       :    Ms. Sukhwani Singh, proxy counsel
                                      on behalf of Mr. Parikshit Saini,
                                      learned counsel

Counsel for the respondent        :   Mr. M.S. Bisht, learned        Brief
                                      Holder for the State

                                 :    Mr. Aakib Ahmed, proxy counsel
                                      on behalf of Mr. Pankaj Miglani,
                                      learned counsel for respondent
                                      No. 2


The Court made the following:

JUDGMENT:

Counsel for the petitioner seeks leave to

withdraw the petition with liberty to file afresh.

2) The writ petition is, accordingly, dismissed as

withdrawn with liberty, as prayed.

________________ VIPIN SANGHI, C.J.

Dt: 12th JANUARY, 2023 Negi