CLCON/462/2018
2023 Latest Caselaw 245 UK

          IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL

                       SRI JUSTICE VIPIN SANGHI, C.J.

                              12TH JANUARY, 2023
         CONTEMPT PETITION NO. 462 OF 2018
Between:
Dr. Shailesh Joshi               ...............Petitioner.

and

R.K. Sudhanshu and others.                                 ....Respondents


Counsel for the petitioner.         :   Mr. P.S. Rawat.

Counsel for the respondent          :   Mr. Yogesh Chandra Tiwari, learned
                                        Standing Counsel for the State of
                                        Uttarakhand.




Upon hearing the learned Counsel, the Court made the
following

JUDGMENT :

Mr. Pooran Singh Rawat, learned counsel for the

petitioner, seeks leave to withdraw the Contempt Petition.

He states that the same has become infructuous.

2. The same is dismissed as such.

________________ VIPIN SANGHI, C.J.

Dt: 12th January, 2023 Rathour