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CLR/5/2023
2023 Latest Caselaw 175 UK

Citation : 2023 Latest Caselaw 175 UK
Judgement Date : 10 January, 2023

Uttarakhand High Court
CLR/5/2023 on 10 January, 2023
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                       COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      10.01.2023                        CLR No.5 of 2023
                                        Hon'ble Alok Kumar Verma, J.

The proposed Revision has been filed under Section 25 of the Provincial Small Cause Courts Act, 1887 against the judgment and decree dated 12.12.2022, passed by the learned Judge, Small Cause Court/IIIrd Additional District Judge, Dehradun in SCC Suit No.16 of 2003, "Smt. Santosh Sahni (deceased) through legal representatives vs. Sukhdev Minhas", by which, the said SCC Suit has been decreed.

Heard Mr. Siddhartha Sah, learned counsel for the proposed revisionist and Mr. Neeraj Garg, learned counsel for the respondent.

Learned counsel for both the parties requested time to get instructions.

List this case on 12.01.2023 as a fresh case.

(Alok Kumar Verma, J.) 10.01.2023

JKJ/Pant

 
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