WPMS/44/2023
2023 Latest Caselaw 170 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
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                                  WPMS No. 44 of 2023
                                  Hon'ble Manoj Kumar Tiwari, J.

Heard Mr. Sagar Kothari, Advocate for the petitioner.

Issue notice to respondent, returnable within a period of six weeks, by registered post, acknowledgment due.

List on 06.03.2023.

In the meantime, effect & operation of the impugned judgment dated 02.09.2022 passed by Permanent Lok Adalat, Haridwar in Case No. 7 of 2018 shall be kept in abeyance, provided petitioner deposits a sum of `20,00,000/- in the Registry of this Court, on or before 14.02.2023.

In case of default, the respondent shall be at liberty to execute the impugned judgment.

Stay application (I.A. No. 1 of 2023) stands disposed of.

(Manoj Kumar Tiwari, J.) 10.01.2023 Arpan