WPSB/380/2021
2023 Latest Caselaw 137 UK

          IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL

                      SRI JUSTICE VIPIN SANGHI, C.J.
                                  AND
                  SRI JUSTICE MANOJ KUMAR TIWARI, J.

9TH JANUARY, 2023 WRIT PETITION (S/B) No. 380 OF 2021 Between:

Dr. Deepak Kumar Semwal and another. .......Petitioners

and

State of Uttarakhand and others. ....Respondents

Counsel for the petitioners : Mr. Shailendra Nauriyal.

Counsel for the respondents : Mr. Bhupesh Kandpal, learned counsel for respondent Nos. 2 & 3.

Upon hearing the learned Counsel, the Court made the following

JUDGMENT : (per Sri Manoj Kumar Tiwari, J.)

Mr. Shailendra Nauriyal, learned counsel for the

petitioners, seeks leave to withdraw the writ petition, since

the impugned order has been withdrawn by the

respondents.

2. The writ petition is dismissed as withdrawn.

________________ VIPIN SANGHI, C.J.

____________________ MANOJ KUMAR TIWARI, J.

Dt: 9th January, 2023 Rathour