SPLA/6/2023
2023 Latest Caselaw 136 UK

             Office Notes, reports,
             orders or proceedings
SL.
      Date   or directions and        COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
             Signatures


                                      SPLA No.06 of 2023
                                      With
                                      CRLA No.17 of 2023
                                      Hon'ble Sharad Kumar Sharma, J.

Mrs. Sheetal Selwal, Advocate for the appellant.

Mr. Sachin Panwar, Brief Holder for the State of Uttarakhand.

This is a criminal appeal against the judgment of acquittal accompanied with an application for leave to appeal, which is supported with the delay condonation application.

Learned Government Advocate prays for and is granted three weeks' time to file objection to the delay condonation application.

List thereafter.

(Sharad Kumar Sharma, J.) 09.01.2023 Arti