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FA/90/2012
2023 Latest Caselaw 2557 UK

Citation : 2023 Latest Caselaw 2557 UK
Judgement Date : 28 August, 2023

Uttarakhand High Court
FA/90/2012 on 28 August, 2023
               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                    COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 FA 90/2012
                                 Hon'ble Manoj Kumar Tiwari, J.

Mr. Siddhartha Singh, Advocate, for the appellant.

Mr. Arvind Vashistha, Senior Advocate, for the respondent.

(2) Vide order dated 28.8.2012, coordinate Bench of this Court passed an interim order to the following effect:

"Considering the facts of the case it is directed that if the appellant deposits a sum of Rs. 15 lacs with this court within a period of eight weeks from today, the execution of the impugned judgment and decree shall remain stayed. It is also directed that the appellant shall not create any third party interest in the property in question." (3) Today, the matter is listed on an application seeking extension of the aforesaid interim order. For the reasons indicated in the said application, interim order dated 28.8.2012 is extended only till the next date of listing, which is fixed for 13.10.2023. Stay extension application (IA/9252/2023) stands disposed of accordingly.

(Manoj Kumar Tiwari, J.) 28.8.2023 Pr

 
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