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WPSS/1593/2020
2023 Latest Caselaw 2493 UK

Citation : 2023 Latest Caselaw 2493 UK
Judgement Date : 24 August, 2023

Uttarakhand High Court
WPSS/1593/2020 on 24 August, 2023
             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures

                                      WPSS No. 1593 of 2020
                                      Hon'ble Pankaj Purohit, J.

Mr. Kaushal Pandey, learned counsel for the petitioners.

2. Mr. Narayan Dutt, learned Standing Counsel for the State of Uttarakhand/ respondent nos. 1 to 4 and 6 to 11.

3. Mr. Yogesh Kumar Pacholia, learned counsel for the respondent no.5.

4. Heard learned counsel for the parties.

5. It is submitted by learned counsel for the petitioners at bar that the grievance of the petitioners has already been redressed due to the judgment and order passed by the Division Bench of this Court, therefore, the writ petition has rendered infructuous.

6. In such view of the matter, the present writ petition is dismissed as infructuous.

(Pankaj Purohit, J.) 24.08.2023 PN/-

 
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