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AO/512/2012
2023 Latest Caselaw 2451 UK

Citation : 2023 Latest Caselaw 2451 UK
Judgement Date : 23 August, 2023

Uttarakhand High Court
AO/512/2012 on 23 August, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  AO No.512 of 2012
                                  Hon'ble Vivek Bharti Sharma, J.

Mr. B.K. Gupta, counsel for the appellant through V.C.

2. None is present for the respondents.

3. Argument heard.

4. Judgment reserved.

(Vivek Bharti Sharma, J.) 23.08.2023 BS

 
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