WPMS/1743/2023
2023 Latest Caselaw 2311 UK

                    Office Notes, reports,
                   orders or proceedings or
SL.
         Date           directions and                    COURT'S OR JUDGES'S ORDERS
No
                    Registrar's order with
                          Signatures
      17.08.2023                              WPMS No. 1743 of 2023
                                              Hon'ble Sharad Kumar Sharma, J.

Mr. Sudhir Kumar, Advocate, for the petitioner.

Mr. Yogesh Chandra Tiwari, Standing Counsel, for the State.

The entire controversy which centres around is on the judgment rendered in WPPIL No. 11 of 2016, since I had already recuse to hear the matter by an order dated 22.06.2018, this writ petition is recuse to be heard by me.

Lay before another Bench of which I am not the member.

(Sharad Kumar Sharma, J.) 17.08.2023 Mahinder/