WPMS/1855/2021
2023 Latest Caselaw 2269 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 1855 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Pankaj Kumar Singh & Mr. Prem Prakash Phartiyal, Advocates for the petitioner.

2. Mr. V.S. Rawat, Brief Holder for the State of Uttarakhand/respondent no. 1.

3. There is no representation for respondent nos. 2 & 3.

4. In the interest of justice, list on 04.09.2023, after fresh cases. On the next date, learned counsel for respondent nos. 2 & 3 shall make definite statement as to whether the question involved in this writ petition is covered by judgment rendered by Hon'ble Apex Court in the case of Gujarat Ambuja Experts Ltd. v. State of Uttarakhand (2016) 3 SCC 601.

(Manoj Kumar Tiwari, J.) 16.08.2023 Navin