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FA/84/2022
2023 Latest Caselaw 2239 UK

Citation : 2023 Latest Caselaw 2239 UK
Judgement Date : 14 August, 2023

Uttarakhand High Court
FA/84/2022 on 14 August, 2023
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                        COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      14.08.2023                     FA No. 84 of 2022
                                     Hon'ble Vipin Sanghi, C.J.
                                     Hon'ble Rakesh Thapliyal, J.

1. Dr. Kartikey Hari Gupta, Mr. Rafat Munir Ali and Ms. Irum Zeba, learned counsels for the appellant.

2. Mr. Ravi Bisht, learned counsel for the respondent.

3. Arguments heard.

4. Judgment reserved.




                                          (Rakesh Thapliyal, J.)         (Vipin Sanghi, C.J.)
                                              14.08.2023                    14.08.2023
                                     Rahul
 

 
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