WPMB/119/2023
2023 Latest Caselaw 2223 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      11.08.2023                        WPMB No. 119 of 2023

                                        Hon'ble Vipin Sanghi, C.J.
                                        Hon'ble Rakesh Thapliyal, J.

1. Mr. Venkatesh Dhond and Mr. S.K. Jain, learned Senior Counsels assisted by Mr. Punit Damodar, Mr. Siddharth Jain and Ms. Raveena Kinkhabwala, learned counsels for the petitioners.

2. Mr. C.S. Rawat, learned Chief Standing Counsel with Mr. Gajendra Tripathi, learned Brief Holder for the State.

3. Mr. Saurav Adhikari, learned Standing Counsel for the Union of India.

4. Mr. Sudhir Nandrajog and Mr. T.A. Khan, learned Senior Counsels assisted by Mr. Tuhia Singh and Mr. Mohd. Shafy, learned counsel for respondent No. 4.

5. Mr. V.K. Kohli, learned Senior Counsel assisted by Mr. Kanti Ram Sharma, learned counsel for respondent No. 5.

6. Arguments heard.

7. Judgment reserved.

                                               (Rakesh Thapliyal, J.)       (Vipin Sanghi, C.J.)
                                                     11.08.2023                   11.08.2023
                                        Negi