CRJA/116/2023
2023 Latest Caselaw 2218 UK

                   Office Notes,
                reports, orders or
                 proceedings or
Sl. No   Date                                    COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     CRJA No.116 of 2023
                                     Hon'ble Sharad Kumar Sharma, J.

Mrs. Lata Negi, Brief Holder, for the State of Uttarakhand.

This criminal jail appeal has been preferred by the appellant against the judgment of the conviction dated 30.09.2019.

Admit the appeal.

Summon the lower court records. List as soon as the records of the court below are received.

The High Court Legal Services Authority is directed to supply the free legal aid to the appellant for the purposes of pursuing the present criminal jail appeal.

(Sharad Kumar Sharma, J.) 11.08.2023

NR