WPSB/366/2023
2023 Latest Caselaw 2114 UK

       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL
         THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                 AND
              THE HON'BLE SRI JUSTICE RAKESH THAPLIYAL

              WRIT PETITION (S/B) NO. 366 OF 2023

                             7TH AUGUST, 2023

Between:

Bhanu Priya Kaushik                            ......         Petitioner

and

State of Uttarakhand & another                ......         Respondents

Counsel for the petitioner        :   Ms. Gurbani Singh, learned counsel
Counsel for the respondents       :   Mr. K.N. Joshi, learned Deputy
                                      Advocate General for the State /
                                      respondent No. 1
                                  :    Mr. Nishant Krishna Adhikari,
                                      learned counsel holding brief of Mr.
                                      Ramji Srivastava, learned counsel
                                      for respondent No. 2


The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Vipin Sanghi)


             Counsel for the petitioner, on instructions, seeks

leave to withdraw the petition.


2)           The writ petition is, accordingly, dismissed as

withdrawn.



                                                ________________
                                                VIPIN SANGHI, C.J.


                                            ________________
                                           RAKESH THAPLIYAL, J.

Dt: 7th AUGUST, 2023 Negi