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WPSS/581/2022
2023 Latest Caselaw 991 UK

Citation : 2023 Latest Caselaw 991 UK
Judgement Date : 12 April, 2023

Uttarakhand High Court
WPSS/581/2022 on 12 April, 2023
                   Office Notes,
                reports, orders or
                 proceedings or
SL. No   Date                                      COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     WPSS No. 581 of 2022
                                     with
                                     WPSS No.434 of 2022
                                     Hon'ble Manoj Kumar Tiwari, J.

Mr. B.M. Pingal, Advocate for the petitioner.

Mr. P.C. Bisht, Additional C.S.C. for the State of Uttarakhand.

Mr. I.D. Paliwal, Standing Counsel for the State of Uttar Pradesh.

Counter affidavit filed on behalf of respondent nos. 4, 5 & 6 is taken on record. Misc. Application ((I.A. No. 2 of 2023) stands disposed of.

It is contended on behalf of petitioner that the case is covered by a judgment rendered by Co-ordinate Bench of this Court, which was affirmed upto Hon'ble Supreme Court.

Learned State Counsel is directed to get instructions in the matter.

Put up on 19.04.2023, after fresh cases.

(Manoj Kumar Tiwari, J.) 12.04.2023 Navin

 
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