SPA/74/2023
2023 Latest Caselaw 978 UK

             IN THE HIGH COURT OF UTTARAKHAND

                                  AT NAINITAL
                   HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI

                                          AND

                      HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                     SPECIAL APPEAL NO. 74 OF 2023

                               11TH APRIL, 2023

BETWEEN:
Chirag Fartyal                                                       .....Appellant.
And

State of Uttarakhand & others                                        ....Respondents.

Counsel for the Appellant : Mr. Devesh Upreti, learned counsel.

Counsel for the Respondents : Mr. Vikas Pande, learned Standing Counsel.

The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Vipin Sanghi)

After some arguments, learned counsel for the

appellant seeks leave to withdraw the present appeal.

2. The special appeal is dismissed as withdrawn.

3. Pending application, if any, also stands disposed of.

(VIPIN SANGHI, C.J.)

(ALOK KUMAR VERMA, J.) Dated: 11th April, 2023 NISHANT