Citation : 2023 Latest Caselaw 943 UK
Judgement Date : 6 April, 2023
Office Notes, reports, orders or SL. proceedings or Date COURT'S OR JUDGES'S ORDERS No directions and Registrar's order with Signatures 06.04.2023 WPMS No. 945 of 2023
Hon'ble Vipin Sanghi, C.J.
Mr. Siddhartha Sah, learned counsel for the petitioner.
Mr. Tej Singh Bisht, learned Deputy Advocate General with Mr. Yogesh Chandra Tiwari, learned Standing Counsel and Mr. Vijay Khanduri, learned Brief Holder for the State.
In the light of the judgment of this
of 2023, this petition is dismissed.
(Vipin Sanghi, C.J.) 06.04.2023 Negi
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