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WPSS/630/2023
2023 Latest Caselaw 1175 UK

Citation : 2023 Latest Caselaw 1175 UK
Judgement Date : 27 April, 2023

Uttarakhand High Court
WPSS/630/2023 on 27 April, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No.630 of 2023
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Sanjay Raturi, Advocate for the petitioners.

Mr. P.C. Bisht, Additional C.S.C. and Mr. V.S. Rawat, Brief Holder for the State of Uttarakhand.

Mr. Nishant Krishna Adhikari, Advocate, holding brief of Mr. Ramji Srivastava, Advocate for respondent no.2.

Heard learned counsel for the parties.

Petitioners participated in a selection for the post of Health Worker (Female). According to them, selection has to be made based on batch-wise seniority; while, the Selecting Body has applied year-wise seniority for holding selection.

Learned counsel for the respondents, however, contend that identical issue has been decided by this Court vide judgment dated 03.03.2023 rendered in WPSS No. 139 of 2023.

This submission is not disputed by learned counsel for the petitioners also.

Accordingly, the writ petition is decided in terms of judgment dated 03.03.2023 rendered in WPSS No.139 of 2023.

(Manoj Kumar Tiwari, J.) 27.04.2023 Arpan

 
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