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CRLR/195/2023
2023 Latest Caselaw 1170 UK

Citation : 2023 Latest Caselaw 1170 UK
Judgement Date : 27 April, 2023

Uttarakhand High Court
CRLR/195/2023 on 27 April, 2023
CRLR No.195 of 2023
Hon'ble Ravindra Maithani, J.

Mr. Bharat Singh, Advocate for the revisionist.

Ms. Manisha Rana Singh, A.G.A. with Ms. Shivali Joshi, Brief Holder for the State.

The challenge in this revision is made to an order of interim maintenance.

Learned counsel for the revisionist would submit that the affidavits in terms of the judgment in the case of Rajnesh vs. Neha and Another, (2021)2 SCC 324 have already been filed, but they are not on record.

Let it be placed on record. List for hearing on 16.05.2023.

(Ravindra Maithani, J.) 27.04.2023 Sanjay

 
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