Citation : 2023 Latest Caselaw 1128 UK
Judgement Date : 25 April, 2023
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25.04.2023 SPA No. 316 of 2022
Sri Vipin Sanghi, C.J.
Sri Alok Kumar Verma, J.
1. Mr. Vikas Pande, learned Standing Counsel for the State- appellants.
2. Mr. S.K. Posti, learned Senior Counsel assisted by Mr. Ashutosh Posti, learned counsel for the respondent no.1.
3. Mr. Posti wishes to place reliance on the judgment dated 20.08.2019, rendered by this Court in SPA No.983 of 2018, "Pankaj Kumar vs. State of Uttarakhand & others".
4. Let the copies of the said judgment be placed on record by Mr. Posti before the next date.
5. List on 07.06.2023.
(Alok Kumar Verma, J.) (Vipin Sanghi, C.J.)
25.04.2023 25.04.2023
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