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FA/204/2018
2023 Latest Caselaw 1127 UK

Citation : 2023 Latest Caselaw 1127 UK
Judgement Date : 25 April, 2023

Uttarakhand High Court
FA/204/2018 on 25 April, 2023
                   Office Notes,
                      reports,
                     orders or
                   proceedings
SL.
        Date       or directions                      COURT'S OR JUDGES'S ORDERS
No
                        and
                    Registrar's
                    order with
                    Signatures
      25.04.2023
                                   FA No.204 of 2018
                                   Hon'ble Vipin Sanghi, C.J.
                                   Hon'ble Alok Kumar Verma, J.

1. Mr. Sudhir Kumar, learned counsel for the appellant.

2. Mr. H.M. Bhatia, learned counsel for the respondent.

3. Let the amended memo be filed by the appellant positively before the next date.

4. Learned counsel for the respondent states that he shall file a translated copy of the impugned judgment. The same be done before the next date.

5. List for arguments on 19.07.2023.



                                         (Alok Kumar Verma, J)         (Vipin Sanghi, CJ)

                                             25.04.2023                  25.04.2023
                                   Rathour
   

 
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