SPLA/170/2022
2022 Latest Caselaw 3038 UK

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                                      SPLA No.170 of 2022
                                      With
                                      GA No.81 of 2022
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Siddhartha Bisht, Brief Holder for the appellant/State of Uttarakhand.

Issue notice to the respondent on Delay Condonation Application filed alongwith the application for leave to appeal against the judgment of acquittal.

Steps would be taken within ten days. List after service of notice on the respondents.

(Sharad Kumar Sharma, J.) 20.09.2022 Arti