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AO/323/2022
2022 Latest Caselaw 2873 UK

Citation : 2022 Latest Caselaw 2873 UK
Judgement Date : 8 September, 2022

Uttarakhand High Court
AO/323/2022 on 8 September, 2022
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                      COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      08.09.2022                        AO No.323 of 2022
                                        Hon'ble Alok Kumar Verma, J.

The present appeal has been filed against the judgment dated 08.07.2022, passed by the Motor Accident Claims Tribunal/ Additional District Judge, Kotdwar, District Pauri Garhwal in Motor Accident Claim Petition No.39 of 2019, "Sunita Devi and Others vs. Bhuvnesh Kumar Kukreti and Another", by which, the claimants' petition has been dismissed.

Heard Mr. Hari Mohan Bhatia, the learned counsel for the appellants.

Admit.

Issue notice to the respondents. Steps to be taken within a week. Summon the LCR.

List this case on 28.11.2022.

(Alok Kumar Verma, J.) 08.09.2022

Neha

 
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