CRLR/653/2022
2022 Latest Caselaw 3458 UK

Citation : 2022 Latest Caselaw 3458 UK
Judgement Date : 31 October, 2022

Uttarakhand High Court

CRLR/653/2022 on 31 October, 2022

CRLR No.653 of 2022
Hon'ble Ravindra Maithani, J.

Mr. Devang Dobhal, Advocate for the revisionist.

Mr. Lalit Miglani, A.G.A. for the State.

Heard.

List this case on 07.11.2022, to enable the learned counsel for the revisionist to submit the Court, as to when did the revisionist received the affidavit, filed by the private respondent pursuant to the judgment in the case of Rajnesh vs. Neha, (2021) 2 SCC 324.

(Ravindra Maithani, J.) 31.10.2022 Sanjay

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