FA/204/2022
2022 Latest Caselaw 3433 UK

                    Office Notes,
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                   or proceedings
SL.
          Date      or directions                   COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
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      20.10.2022                     FA No.204 of 2022
                                     Hon'ble Alok Kumar Verma, J.

The present First Appeal has been filed against the judgment and decree dated 31.08.2022, passed by the learned 1st Additional Senior Civil Judge, District Dehradun in Original Suit No.252 of 2013, "Smt. Alpana Khare vs. Smt. Sandhya Gupta and Another", by which, the said original suit, filed by the plaintiff for recovery of money, has been dismissed.

Heard Mr. S.K. Jain, learned Senior Advocate assisted by Mr. Siddhartha Jain, learned counsel for the appellant and Mr. Siddhartha Singh, learned counsel & Ms. Gurbani Singh, learned counsel for the caveators/respondents.

Mr. Siddhartha Singh, Advocate, requested ten days' time to file vakalatnama.

The First Appeal is admitted. Summon the Lower Court Record. List this case on 09.01.2023.

(Alok Kumar Verma, J.) 20.10.2022 Pant/