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WPMS/2622/2022
2022 Latest Caselaw 3430 UK

Citation : 2022 Latest Caselaw 3430 UK
Judgement Date : 20 October, 2022

Uttarakhand High Court
WPMS/2622/2022 on 20 October, 2022
SL.          Office Notes,
No.   Date      reports,
               orders or                   COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
              order with
              Signatures
                             WPMS No. 2622 of 2022
                             Hon'bleManoj Kumar Tiwari, J.

Mr.Nikhil Singhal, Advocate for the petitioners. Mr. Raunak Pant, Advocate holding brief of Mr. Naresh Pant, Advocate for respondent no.

Mr. RakeshKunwar, Brief Holder for the State of Uttarakhand.

Since, it is sequel to the order dated 18.10.2022, the learned C.S.C. has produced in this Court the case diary/register of cases containing record of dates fixed in cases, which was in use in the Court of Commissioner Kumaon Division between 01.01.2019 to 01.01.2021 in a sealed cover. He has also produced in several envelopes the folio of the application made by the petitioner for certified copy of the judgment, which are taken on record.

The Registry is directed to place them in the safe custody.

List this writ petition on 09.01.2022. On the next date of listing, the learned C.S.C. shall apprise the court about the progress in the matter.

(Manoj Kumar Tiwari, J.) 20.10.2022 Pooja

 
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