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CRLR/556/2022
2022 Latest Caselaw 3406 UK

Citation : 2022 Latest Caselaw 3406 UK
Judgement Date : 19 October, 2022

Uttarakhand High Court

CRLR/556/2022 on 19 October, 2022

CRLR No.556 of 2022
Hon'ble Ravindra Maithani, J.

Mr. Bhupesh Kandpal, Advocate for the revisionist.

Mr. Lalit Miglani, A.G.A. with Ms. Sonika Khulbe, Brief Holder for the State.

In this revision, the copy of the trial court judgment, which has been filed, is much underline marked with pen.

Let the revisionist file a clean copy of the trial court judgment.

Registry should also ensure that such documents may not be taken into record.

List this matter on 21.10.2022 as a fresh case.

(Ravindra Maithani J.) 19.10.2022

RV

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