WPSB/24/2018
2022 Latest Caselaw 3335 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      14.10.2022                     WPSB No. 24 of 2018
                                     Sri Vipin Sanghi, C.J.
                                     Sri Manoj K. Tiwari, J.

Mr. D.S. Patni, the learned Senior Counsel assisted by Mr. Dharmendra Barthwal, the learned counsel for the petitioner.

Mr. A.K. Bisht, the learned Additional Chief Standing Counsel for the State of Uttarakhand.

Arguments heard.

Judgment reserved.

                                             (Manoj K. Tiwari, J.)         (Vipin Sanghi, C.J.)
                                                14.10.2022                    14.10.2022
                                     Rahul