AO/107/2022
2022 Latest Caselaw 3310 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      12.10.2022                     AO No. 107 of 2022
                                     Sri Vipin Sanghi, C.J.
                                     Sri Manoj K. Tiwari, J.

Mr. Tapan Singh, the learned counsel for the appellants.

Mr. Anshu Kumar, the learned counsel for the respondent.

The appellant should place on record the true English translation of the impugned judgment.

Once the translation is filed, the Registry shall prepare the paper-book.

List on 15.12.2022.

                                             (Manoj K. Tiwari, J.)         (Vipin Sanghi, C.J.)
                                                12.10.2022                    12.10.2022
                                     Rahul