C482/1823/2022
2022 Latest Caselaw 3292 UK

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No
                   Registrar's order with
                         Signatures

      11.10.2022
                                            C482 No. 1823 of 2022
                                            Hon'ble Sharad Kumar Sharma, J.

Mr. Girish Chandra Lakhchaura, Advocate, for the applicant.

Ms. Lata Negi, Brief Holder, for the State.

Put up this matter day-after- tomorrow i.e. on 13.10.2022, for delivery/dictation of judgment.

(Sharad Kumar Sharma, J.) 11.10.2022 Mahinder/