WPSB/208/2018
2022 Latest Caselaw 3719 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      21.11.2022                     WPSB No. 208 of 2018
                                     Sri Vipin Sanghi, C.J.
                                     Sri R.C. Khulbe, J.

Mr. C.D. Bahuguna, the learned Senior Counsel assisted by Mr. Ravindra S. Rawat, the learned counsel for the petitioner.

Mr. Ajay Singh Bisht, the learned counsel for respondent nos. 1 to 3.

Arguments heard.

Judgment reserved.

(R.C. Khulbe, J.) (Vipin Sanghi, C.J.) 21.11.2022 21.11.2022 Rahul