WPMS/1145/2022
2022 Latest Caselaw 1628 UK

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                 COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
               order with
               Signatures
                               WPMS No. 1145 of 2022
                               Hon'ble Manoj Kumar Tiwari, J.

Heard Mr. Yogesh Chandra Tiwari, Standing Counsel for the State of Uttarakhand/petitioner.

Issue notice to respondent, returnable within six weeks.

Steps to be taken within one week. List this case after six weeks. Till the next date of listing, effect and operation of impugned judgment and order dated 10.03.2021 shall remain stayed.

Stay Application (I.A. No. 1 of 2022) stands disposed of.

(Manoj Kumar Tiwari, J.) 25.05.2022 Navin