WPMS/834/2022
2022 Latest Caselaw 1551 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 834 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Sahil A. Siddiqui, learned counsel for the petitioner.

of 2022) is allowed.

In para 2 of judgment dated 26.04.2022, the expression "Family Court, Vikasnagar, District Dehradun" be read as "Family Court, Dehradun".

Let certified copy of this order be supplied to the petitioner within 24 hours, as per rule.

(Manoj Kumar Tiwari, J.) 19.05.2022 Aswal