WPMS/2083/2020
2022 Latest Caselaw 1502 UK

                   Office Notes,
                reports, orders or
                 proceedings or
Sl. No   Date                                  COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     WPMS No.2083 of 2020
                                     With
                                     WPMS No.2077 of 2020
                                     Hon'ble Sharad Kumar Sharma, J.

Mr. Tapan Singh, Advocate, for the petitioners.

Mr. Devesh Ghildiyal, Brief Holder, for the State of Uttarakhand.

Mr. Shobhit Saharia, Advocate for the THDC.

Arguments heard. Judgment reserved.

(Sharad Kumar Sharma, J.) 17.05.2022 NR/