Citation : 2022 Latest Caselaw 1436 UK
Judgement Date : 9 May, 2022
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
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SPA No.85 of 2022
Shri Sanjaya Kumar Mishra, ACJ.
Shri Ramesh Chandra Khulbe, J.
Mr. Ashish Joshi, learned counsel for the appellant.
Let notices be issued against the sole respondent. Requisites therefore be filed within seven days, returnable within four weeks.
The matter be listed on 20.06.2022. Till the next date of listing, there shall be a stay of the impugned judgment and order dated 16.12.2021 passed by the learned Single Judge of this Court in WPSS No.1604 of 2021, Dinesh Chandra Padaliya v. Uttarakhand Transport Corporation and others.
Stay application (IA/1/2022) stands disposed of accordingly.
(R.C. Khulbe, J.) (S.K. Mishra, ACJ.) 09.05.2022 RB
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