SPA/94/2022
2022 Latest Caselaw 1435 UK

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                                  SPA No.94 of 2022
                                  Shri Sanjaya Kumar Mishra, ACJ.
                                  Shri Ramesh Chandra Khulbe, J.

Mr. Ashish Joshi, learned counsel for the appellant.

Let notices be issued against the sole respondent. Requisites therefore be filed within seven days, returnable within four weeks.

The matter be listed on 20.06.2022. Till the next date of listing, there shall be a stay of the impugned judgment and order dated 09.12.2021 passed by the learned Single Judge of this Court in WPSS No.1560 of 2021 with WPSS No.1562 of 2021, Bhupendra Lal vs. Uttarakhand Transport Corporation through its Managing Director, Dehradun and others.

Stay application (IA/1/2022) stands disposed of accordingly.

(R.C. Khulbe, J.) (S.K. Mishra, ACJ.) 09.05.2022 RB