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FA/152/2021
2022 Latest Caselaw 984 UK

Citation : 2022 Latest Caselaw 984 UK
Judgement Date : 29 March, 2022

Uttarakhand High Court
FA/152/2021 on 29 March, 2022
        IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL
       THE ACTING CHIEF JUSTICE SHRI SANJAYA KUMAR MISHRA
                                 AND
                JUSTICE SHRI RAMESH CHANDRA KHULBE

                  FIRST APPEAL NO. 152 OF 2021

                          29th MARCH, 2022
Between:

Sakendra Singh                                         ......    Appellant

And

Smt. Manju Devi                                        ...... Respondent

  Counsel for the appellant        :    None appears

  Counsel for the respondent       :    None appears


Upon hearing the learned Counsel, the Court made the
following

JUDGMENT:      (per the Acting Chief Justice Shri Sanjaya Kumar Mishra)



             None appears for the appellant.


2)           Steps have not been taken as per the order

dated 15.02.2022, passed by this Court.


3)           Hence, the First Appeal stands dismissed in

default of the appellant.


                               ____________________________
                               SANJAYA KUMAR MISHRA, A.C.J.


                                       _____________________
                                  RAMESH CHANDRA KHULBE, J.

Dated: 29th MARCH, 2022 Negi

 
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