CTR/54/2011
2022 Latest Caselaw 942 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CTR No.54 of 2011
                                  Shri Sanjaya Kumar Mishra, ACJ.
                                  Shri Ramesh Chandra Khulbe, J.

Mr. Surendra Kumar Posti, learned Sr. Counsel assisted by Mr. Ashutosh Posti, learned counsel for the revisionist.

Mr. Mohit Maulekhi, learned Brief Holder for the State.

Hearing concluded.

Reserved for judgment. Interim order to continue.

(R.C. Khulbe, J.) (S.K. Mishra, ACJ.) 25.03.2022 BS/SS