WPSB/264/2021
2022 Latest Caselaw 884 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                 COURT'S OR JUDGES'S ORDERS
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                                 WPSB No.264 of 2021
                                 Shri Sanjaya Kumar Mishra, ACJ.
                                 Shri Ramesh Chandra Khulbe, J.

Mr. Yogesh Kumar Pacholia, learned counsel for the petitioner. Mr. B.S. Parihar, learned Standing Counsel for the State/respondent nos. 1 to 3.

Mr. Navnish Negi, learned counsel for respondent no.5.

Mr. Subhash Upadhyay, learned counsel for respondent no.6.

Argument heard.

Judgment reserved.

(R.C. Khulbe, J.) (S.K. Mishra, ACJ.) 23.03.2022 BS