CRJA/31/2014
2022 Latest Caselaw 702 UK

SL.           Office Notes,
No.   Date   reports, orders           COURT'S OR JUDGE'S ORDERS
             or proceedings
              or directions
             and Registrar's
               order with
               Signatures
                               CRJA No.31 of 2014
                               With
                               GA No.47 of 2013
                               Shri Sanjaya Kumar Mishra, ACJ.
                               Shri Ramesh Chandra Khulbe, J.

Mr. M.K. Ray, learned Amicus Curiae for the appellant. Mr. J.S. Virk, learned Deputy Advocate General along with Mr. Rakesh Joshi, learned Brief Holder for the State.

Mr. Mohd. Safdar, learned counsel for the respondent in G.A. No.47 of 2013.

Heard.

Reserved for judgment.

(R.C. Khulbe, J.) (S.K. Mishra, ACJ.) 10.03.2022 BS/SS