CTR/80/2017
2022 Latest Caselaw 664 UK

SL.           Office Notes,
No.   Date   reports, orders           COURT'S OR JUDGE'S ORDERS
             or proceedings
              or directions
             and Registrar's
               order with
               Signatures
                               CTR No.80 of 2017
                               Shri Sanjaya Kumar Mishra, ACJ.
                               Shri Ramesh Chandra Khulbe, J.

Mr. Arvind Kumar and Ms. Vandana Singh Mehra, learned counsel for the revisionist.

Mr. Mohit Maulekhi and Ms. Pooja Banga, learned Brief Holders for the State.

Reserved for judgment. Rest of the connected matters be discharged from the Board.

Written arguments and memo of citations be kept on record.

(R.C. Khulbe, J.) (S.K. Mishra, ACJ.) 09.03.2022 BS/SS