Citation : 2022 Latest Caselaw 565 UK
Judgement Date : 5 March, 2022
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CLCON No. 280 of 2019
Hon'ble Manoj Kumar Tiwari, J.
Mr. Sushil Kumar, Advocate, holding brief of Mr. M.K. Chand, Advocate for the petitioner.
Mr. Sushil Vashistha, Standing Counsel for the State of Uttarakhand.
Heard learned counsel for the parties. Learned Standing Counsel has informed that Special Appeal No. 689 of 2019 is pending against the judgment rendered by Single Judge.
In such view of the matter, list this petition after six weeks.
(Manoj Kumar Tiwari, J.) 05.03.2022 Navin
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