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WPSS/478/2022
2022 Latest Caselaw 1016 UK

Citation : 2022 Latest Caselaw 1016 UK
Judgement Date : 30 March, 2022

Uttarakhand High Court
WPSS/478/2022 on 30 March, 2022
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No. 478 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mrs. Bina Pande, Advocate for the petitioner.

Mr. S.M.S. Mehta, Brief Holder for the State of Uttarakhand.

Heard learned counsel for the parties.

As prayed, four weeks' time is granted to learned Brief Holder to file counter affidavit.

In the counter affidavit, to be filed, respondent no. 2 shall indicate the steps taken pursuant to the judgment dated 17.12.2015 rendered in WPSS No. 320 of 2014.

(Manoj Kumar Tiwari, J.) 30.03.2022 Arpan

 
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