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WPMS/2807/2021
2022 Latest Caselaw 1011 UK

Citation : 2022 Latest Caselaw 1011 UK
Judgement Date : 30 March, 2022

Uttarakhand High Court
WPMS/2807/2021 on 30 March, 2022
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 2807 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Tarun Lakhera, learned counsel for the petitioner.

Issue notices to the respondents returnable within four weeks.

Steps to be taken within 48 hours. List this case immediately after receipt of service report.

Till the next date of listing, impugned judgment dated 26.03.2021 passed by Board of Revenue shall remain stayed.

Stay application (IA No. 1 of 2021) stands disposed of.

(Manoj Kumar Tiwari, J.) 30.03.2022 Aswal

 
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